Pappu vs State Of U.P.
2012 Latest Caselaw 5183 ALL

Citation : 2012 Latest Caselaw 5183 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Pappu vs State Of U.P. on 16 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6500 of 2012
 

 
Petitioner :- Pappu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vijay Kumar,Pankaj Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant wants to produce original of marriage agreement (Annexure-7) to show that applicant got married to the prosecutrix and, therefore, offences, as alleged, have not been committed.

List on 30.10.2012.

Let investigating officer of the case remain present on the said date.

Order Date :- 16.10.2012

A.Nigam

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