Jai Prakash Sharma & Others vs State Of U.P. & Others
2012 Latest Caselaw 5181 ALL

Citation : 2012 Latest Caselaw 5181 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Jai Prakash Sharma & Others vs State Of U.P. & Others on 16 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 54623 of 2012
 

 
Petitioner :- Jai Prakash Sharma & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Abhishek Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up day after tomorrow along with the record of writ petition No.54775 of 2012.

Order Date :- 16.10.2012

SRY

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