Citation : 2012 Latest Caselaw 5180 ALL
Judgement Date : 16 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 49201 of 2012 Petitioner :- Ram Narain Mishra (Ram Naraina Acharya) Respondent :- Director, Rastriya Sanskrit Sansthan And Others Petitioner Counsel :- Nisheeth Yadav Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Correction Application
Allowed.
The words "July, 1990" occurring in 5th line of first paragraph of the order dated 25.09.2012 is replaced by the words "July, 1980"
Order Date :- 16.10.2012
SRY
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