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Girejesh Kumar Srivastava vs Kumari Neelam Srivastava & ...
2012 Latest Caselaw 5179 ALL

Citation : 2012 Latest Caselaw 5179 ALL
Judgement Date : 16 October, 2012

Allahabad High Court
Girejesh Kumar Srivastava vs Kumari Neelam Srivastava & ... on 16 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1868 of 1999
 

 
Petitioner :- Girejesh Kumar Srivastava
 
Respondent :- Kumari Neelam Srivastava & Another
 
Petitioner Counsel :- Santosh Kumar Srivastava,Sharad Kumar
 
Respondent Counsel :- K.K. Mani,A.G.A.,B.K.Tripathi,H.C.Singh,P.K. Srivastava
 

 
Hon'ble Yogesh Chandra Gupta,J.

Passed-over on the illness slip of Sri S.K. Srivastava, learned counsel for the revisionist, list on 6.12.2012 along with connected matter.

Order Date :- 16.10.2012

Hasnain

 

 

 
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