Dina Nath & Others vs District Harizan & Samaj Kalyan ...
2012 Latest Caselaw 5178 ALL

Citation : 2012 Latest Caselaw 5178 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Dina Nath & Others vs District Harizan & Samaj Kalyan ... on 16 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 3149 of 1994
 

 
Petitioner :- Dina Nath & Others
 
Respondent :- District Harizan & Samaj Kalyan Adhikari & Others
 
Petitioner Counsel :- P.K.S. Paliwal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Baldev Tripathi, District Samaj Kalyan Adhikari, Azamgarh is present in the Court. Sri Pankaj Rai, learned Additional Chief Standing Counsel states that preparation of counter affidavit is in process and be filed within 48 hours.

Put up 19.10.2012 before Lunch. In case if the counter affidavit will be filed day after tomorrow, the District Samaj Kalyan Adhikari, Azamgarh need not to appearer in person.

Order Date :- 16.10.2012

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