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Smt. Kamlesh Alias Shanti vs State Of U.P. & Others
2012 Latest Caselaw 5176 ALL

Citation : 2012 Latest Caselaw 5176 ALL
Judgement Date : 16 October, 2012

Allahabad High Court
Smt. Kamlesh Alias Shanti vs State Of U.P. & Others on 16 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 4689 of 2010
 

 
Petitioner :- Smt. Kamlesh Alias Shanti
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K.P.Tiwari
 
Respondent Counsel :- Govt. Agrawal,S.S.Pal
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the revisionist is present. None is present for the opposite party nor counter affidavit as directed earlier has been filed. 

List on 7.12.2012.

Counter affidavit, if any, may be filed in the meantime.

It is made clear that no further opportunity for filing the counter affidavit shall be granted.

Order Date :- 16.10.2012

Hasnain

 

 

 
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