Ram Kishore Sharma & Others vs State Of U.P. & Others
2012 Latest Caselaw 5172 ALL

Citation : 2012 Latest Caselaw 5172 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Ram Kishore Sharma & Others vs State Of U.P. & Others on 16 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 54722 of 2012
 

 
Petitioner :- Ram Kishore Sharma & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,S. Sharma
 

 
Hon'ble V.K. Shukla,J.

Put up on Friday. By that time requisite instructions may be obtained.

Order Date :- 16.10.2012

SRY

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