Khedan Yadav & Others vs State Of U.P.& Others
2012 Latest Caselaw 5170 ALL

Citation : 2012 Latest Caselaw 5170 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Khedan Yadav & Others vs State Of U.P.& Others on 16 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 38875 of 2000
 

 
Petitioner :- Khedan Yadav & Others
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- S.P. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Affidavit of service filed annexing photo copy of the notice with acknowledgment of the notice by Sri Raghvendra, Manager of the College.

List in the next cause list i.e. on 30.10.2012. Office is directed to give report about the service of notice on respondent no. 6 by registered post.

Order Date :- 16.10.2012

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