Muzaiyyan Begum vs State Of U.P.And Others
2012 Latest Caselaw 5169 ALL

Citation : 2012 Latest Caselaw 5169 ALL
Judgement Date : 16 October, 2012

Allahabad High Court

Muzaiyyan Begum vs State Of U.P.And Others on 16 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 52879 of 2012
 

 
Petitioner :- Muzaiyyan Begum
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,Santosh Kumar
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The word "Shahjahanpur" occurring in 2nd line of third paragraph of the order dated 09.10.2012 is replaced by the word "Bareilly"

Order Date :- 16.10.2012

SRY

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