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Sunil vs State Of U.P. & Another
2012 Latest Caselaw 5167 ALL

Citation : 2012 Latest Caselaw 5167 ALL
Judgement Date : 16 October, 2012

Allahabad High Court
Sunil vs State Of U.P. & Another on 16 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 1651 of 2009
 

 
Petitioner :- Sunil
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Gaurav Kakkar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the revisionist prays for adjournment. 

The order sheet reveals that this revision was first put up on 27.4.2009 before the Court. Another Bench of this Court passed order staying further proceedings of sessions trial pending before the Court below and thereafter the case was passed-over on a number of occasion either on the illness slip or on the request of learned counsel for the revisionist. Today again request for passing over the case has been made. 

The case is passed-over for the day.

List on 6.11.2012 peremptorily.

Order Date :- 16.10.2012

Hasnain

 

 

 
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