Kamlesh @ Lukai vs State Of U.P.
2012 Latest Caselaw 5149 ALL

Citation : 2012 Latest Caselaw 5149 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Kamlesh @ Lukai vs State Of U.P. on 15 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2447 of 2012
 

 
Petitioner :- Kamlesh @ Lukai
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K. Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Perused the office report dated 12.10.2012.

Send reminder to the Sessions Judge, Rama Bai Nagar for submission of the records of the Courts below by the date fixed.

List on 22.11.2012.

Order Date :- 15.10.2012

Hasnain

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