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C/M Sakaldiha Inter College And ... vs State Of U.P. And Others
2012 Latest Caselaw 5147 ALL

Citation : 2012 Latest Caselaw 5147 ALL
Judgement Date : 15 October, 2012

Allahabad High Court
C/M Sakaldiha Inter College And ... vs State Of U.P. And Others on 15 October, 2012
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 70579 of 2010
 

 
Petitioner :- C/M Sakaldiha Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sandeep Srivastava,Arvind Srivastava,Hari Keshav Singh
 
Respondent Counsel :- C. S. C.,Irshad Ali,N.L.Pandey,R. M. Saggi
 

 
Hon'ble Dilip Gupta,J.

Sri Sanjeep Srivastava, learned counsel for the petitioners has sent an illness slip.

List this petition on 29th October, 2012.

Order Date :- 15.10.2012

SK

 

 

 
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