Sunil Kumar vs State Of U.P. & Another
2012 Latest Caselaw 5146 ALL

Citation : 2012 Latest Caselaw 5146 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Sunil Kumar vs State Of U.P. & Another on 15 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 52118 of 2012
 

 
Petitioner :- Sunil Kumar
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ashok Kumar Pandey,Vinay Kumar Pathak
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 15.10.2012

SRY

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