Citation : 2012 Latest Caselaw 5144 ALL
Judgement Date : 15 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6999 of 2010 Petitioner :- Mahabir Sing Respondent :- State Of U.P. And Another Petitioner Counsel :- R. K. R. Sharma Respondent Counsel :- Govt Advocate,Vijay Singh Sengar Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Passed over on the illness slip of Sri R. K. R. Sharma, learned counsel for the applicant.
List in the next cause list peremptorily.
Order Date :- 15.10.2012
Monika
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