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Randhir Singh vs Dy. Inspector General, P.A.C. & ...
2012 Latest Caselaw 5143 ALL

Citation : 2012 Latest Caselaw 5143 ALL
Judgement Date : 15 October, 2012

Allahabad High Court
Randhir Singh vs Dy. Inspector General, P.A.C. & ... on 15 October, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 13915 of 1998
 

 
Petitioner :- Randhir Singh
 
Respondent :- Dy. Inspector General, P.A.C. & Another
 
Petitioner Counsel :- Mohan Yadav,Ram Ji Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

This is third consecutive illness-slips of Sri Ram Ji Srivastava, Advocate. The matter relates to the year 1998.

List in the next cause list peremptorily.

Order Date :- 15.10.2012

OP

 

 

 
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