Inkshar Ahmad vs The State Of U.P.(C.B.I.)
2012 Latest Caselaw 5139 ALL

Citation : 2012 Latest Caselaw 5139 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Inkshar Ahmad vs The State Of U.P.(C.B.I.) on 15 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6450 of 2012
 

 
Petitioner :- Inkshar Ahmad
 
Respondent :- The State Of U.P.(C.B.I.)
 
Petitioner Counsel :- O.P.Tiwari
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Sri Bireshwar Nath, learned counsel for C.B.I. prays for time.

List after one week.

Order Date :- 15.10.2012

A.Nigam

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