C/M Shri Raj Narayan Singh Jay Hind ... vs State Of U.P. And Others
2012 Latest Caselaw 5138 ALL

Citation : 2012 Latest Caselaw 5138 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

C/M Shri Raj Narayan Singh Jay Hind ... vs State Of U.P. And Others on 15 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 54250 of 2012
 

 
Petitioner :- C/M Shri Raj Narayan Singh Jay Hind Inter College And Ano
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gautam Baghel
 
Respondent Counsel :- C.S.C.,A.P. Tiwari,P.S. Verma
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 15.10.2012

SRY

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