Smt. Lalti Devi vs C/M New Baby Muslim Junior High ...
2012 Latest Caselaw 5137 ALL

Citation : 2012 Latest Caselaw 5137 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Smt. Lalti Devi vs C/M New Baby Muslim Junior High ... on 15 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 13641 of 1997
 

 
Petitioner :- Smt. Lalti Devi
 
Respondent :- C/M New Baby Muslim Junior High School & Others
 
Petitioner Counsel :- R.M.Singh,B.K.Vishwakarma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 18.10.2012. Learned Standing Counsel may inquire that why since 1991 the petitioner has not been paid salary. The petitioner claims that she is a permanent employee of New Baby Muslim Kanya Junior High School, Nihalpur, Allahabad.

Order Date :- 15.10.2012

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