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Smt. Pooja Singh vs State Of U.P. & Another
2012 Latest Caselaw 5132 ALL

Citation : 2012 Latest Caselaw 5132 ALL
Judgement Date : 15 October, 2012

Allahabad High Court
Smt. Pooja Singh vs State Of U.P. & Another on 15 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2040 of 2009
 

 
Petitioner :- Smt. Pooja Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- L.P. Singh,Brajesh Singh
 
Respondent Counsel :- Govt. Advocate,Prashant Kumar Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As jointly prayed, list on 7.12.2012.

Order Date :- 15.10.2012

Hasnain

 

 

 
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