Driver Nirdesh vs State Of U.P.
2012 Latest Caselaw 5131 ALL

Citation : 2012 Latest Caselaw 5131 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Driver Nirdesh vs State Of U.P. on 15 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6448 of 2012
 

 
Petitioner :- Driver Nirdesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.P.Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail, the first one having been dismissed vide order dated 02.12.2011 passed by a Co-ordinate Bench (Sudhir Kumar Saxena, J.).

Let the matter be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge, preferably in next week.

Order Date :- 15.10.2012

A.Nigam

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