Prem Baboo vs Dios
2012 Latest Caselaw 5130 ALL

Citation : 2012 Latest Caselaw 5130 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Prem Baboo vs Dios on 15 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 11186 of 1991
 

 
Petitioner :- Prem Baboo
 
Respondent :- Dios
 
Petitioner Counsel :- A.K.Gupta,A.Dwivedi
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit to the restoration application.

List in the week commencing 5.11.2012.

Order Date :- 15.10.2012

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