Shameem Ahmad vs State Of U.P. & Others
2012 Latest Caselaw 5128 ALL

Citation : 2012 Latest Caselaw 5128 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Shameem Ahmad vs State Of U.P. & Others on 15 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 18674 of 1995
 

 
Petitioner :- Shameem Ahmad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.K.Awasthi
 
Respondent Counsel :- S.C.,Haidar Hussain,M.K. Rajvanshi,Rajiv Joshi
 

 
Hon'ble Rajes Kumar,J.

The order sheet reveals that on several occasions, adjournments have been sought on the ground of illness of Sri R.K. Awasthi, Advocate. Today, again adjournment has been sought on the ground of illness.

List in the next cause list peremptorily.

Order Date :- 15.10.2012

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