Santosh Kumar vs State Of U.P.
2012 Latest Caselaw 5127 ALL

Citation : 2012 Latest Caselaw 5127 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Santosh Kumar vs State Of U.P. on 15 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6444 of 2012
 

 
Petitioner :- Santosh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shrawan Kumar,Lalu Prasad Bhatt
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is second application for bail, the first one having been dismissed vide order dated 21.5.2012 passed by a Co-ordinate Bench (Saeed-Uz-Zaman Siddiqi, J.).

Let the matter be placed before the same Bench, after obtaining orders from the Hon'ble Chief Justice/Senior Judge.

Order Date :- 15.10.2012

A.Nigam

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