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Anil Kumar Rai vs D.I.O.S & Another
2012 Latest Caselaw 5126 ALL

Citation : 2012 Latest Caselaw 5126 ALL
Judgement Date : 15 October, 2012

Allahabad High Court
Anil Kumar Rai vs D.I.O.S & Another on 15 October, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 5977 of 1991
 

 
Petitioner :- Anil Kumar Rai
 
Respondent :- D.I.O.S & Another
 
Petitioner Counsel :- R.B. Pradhan
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that two counter affidavits have been filed on 26.9.2012. The same are not on record. Office is directed to place the same on record. Two rejoinder affidavits filed today, the same be placed on record.

List in the next cause list.

Order Date :- 15.10.2012

OP

 

 

 
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