Abu Talib vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 5125 ALL

Citation : 2012 Latest Caselaw 5125 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Abu Talib vs State Of U.P. Thru Secy. And Others on 15 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 43993 of 2012
 

 
Petitioner :- Abu Talib
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Ashutosh Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel prays for and is granted two weeks' further time to file the counter affidavit.

List this petition in the week commencing 5th November, 2012.

Order Date :- 15.10.2012

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