Neelam Sagar vs State Of U.P. And Others
2012 Latest Caselaw 5124 ALL

Citation : 2012 Latest Caselaw 5124 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Neelam Sagar vs State Of U.P. And Others on 15 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 25129 of 2010
 

 
Petitioner :- Neelam Sagar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dhirendra Kumar
 
Respondent Counsel :- C. S. C.,D. D. Chauhan,Pushpendra Singh Yadav,R. P. Shukla
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

Order Date :- 15.10.2012

SRY

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