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Shri Chandrapal Singh vs State Of U.P.
2012 Latest Caselaw 5123 ALL

Citation : 2012 Latest Caselaw 5123 ALL
Judgement Date : 15 October, 2012

Allahabad High Court
Shri Chandrapal Singh vs State Of U.P. on 15 October, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 232 of 2005
 

 
Petitioner :- Shri Chandrapal Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A. Kumar Singh
 
Respondent Counsel :- Govt. Advocate,Jai Narain
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed-over on the illness slip of Sri A. Kumar Singh, learned counsel for the revisionist. 

The case is quite old.

Office is directed to list this case on 30.11.2012.

Order Date :- 15.10.2012

Hasnain

 

 

 
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