Gopal Dwivedi vs Conservator Of Forest And Others
2012 Latest Caselaw 5122 ALL

Citation : 2012 Latest Caselaw 5122 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Gopal Dwivedi vs Conservator Of Forest And Others on 15 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 14200 of 1993
 

 
Petitioner :- Gopal Dwivedi
 
Respondent :- Conservator Of Forest And Others
 
Petitioner Counsel :- D.S. Srivastava
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted two weeks and no more to file counter affidavit to the supplementary affidavit.

List on 1.11.2012. In case if the counter affidavit will not be filed, the Sub-Divisional Forest Officer, Karwi, Division Banda shall appear in person.

Order Date :- 15.10.2012

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