Raj Mani Pandey vs State Of U.P. & Others
2012 Latest Caselaw 5119 ALL

Citation : 2012 Latest Caselaw 5119 ALL
Judgement Date : 15 October, 2012

Allahabad High Court

Raj Mani Pandey vs State Of U.P. & Others on 15 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2163 of 2007
 

 
Petitioner :- Raj Mani Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rama Nand Pandey,P.N. Pandey
 
Respondent Counsel :- Govt. Advocate,Dilip Kumar,Pradeep Kumar,Rajiv Gupta,Rajrshi Gupta,Sudeep Kumar
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed on behalf of private opposite parties 2 to 7, two week's time is allowed to the private opposite parties to prepare the case.

List on 6.11.2012 peremptorily.

Order Date :- 15.10.2012

Hasnain

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