The Premier Automobiles Ltd. Thru ... vs Premier Car Sales Ltd. Thru ...
2012 Latest Caselaw 5102 ALL

Citation : 2012 Latest Caselaw 5102 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

The Premier Automobiles Ltd. Thru ... vs Premier Car Sales Ltd. Thru ... on 12 October, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- COMPANY PETITION No. - 28 of 2004
 

 
Petitioner :- The Premier Automobiles Ltd. Thru Agm (Corporate Affairs)
 
Respondent :- Premier Car Sales Ltd. Thru Managinf Director And Anr
 
Petitioner Counsel :- Pankaj Bajpai
 
Respondent Counsel :- G.A.,Dhruv Mathur,J.N. Mathur
 

 
Hon'ble Dr. Satish Chandra,J.

Sri Pankaj Bajpai, learned counsel for the petitioner is no more in this world.

Hence, registry is directed to send a card notice to the petitioner to make some alternative arrangement.

Put up with service report.

Order Date :- 12.10.2012

VNP/-

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