Mahesh Singh Rajpoot vs State Of U.P. And Another
2012 Latest Caselaw 5101 ALL

Citation : 2012 Latest Caselaw 5101 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

Mahesh Singh Rajpoot vs State Of U.P. And Another on 12 October, 2012

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 20911 of 2012
 

 
Petitioner :- Mahesh Singh Rajpoot
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Nisar Uddin,Arvind Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Sunil Hali,J.

List in the next cause list.

Order Date :- 12.10.2012

Hasnain

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