Rakesh Kumar & Others vs Basic Shiksha Adhikar Etah & ...
2012 Latest Caselaw 5100 ALL

Citation : 2012 Latest Caselaw 5100 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

Rakesh Kumar & Others vs Basic Shiksha Adhikar Etah & ... on 12 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20212 of 1996
 

 
Petitioner :- Rakesh Kumar & Others
 
Respondent :- Basic Shiksha Adhikar Etah & Others
 
Petitioner Counsel :- N.S.Chaudhary,A.K.Pandey,Anshu Chaudhary,K.K. Yadav,R.C. Dwivedi
 
Respondent Counsel :- Sc,B.K. Srivastava,V.K. Singh
 

 
Hon'ble Rajes Kumar,J.

Put up on Tuesday (16.10.2012). The learned counsel for the petitioner may inform Sri Sanjai Kumar Srivastava, counsel for the Basic Shiksha Adhikari about the date.

Order Date :- 12.10.2012

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