Rajendrapati Singh vs State Of U.P. And Anr.
2012 Latest Caselaw 5097 ALL

Citation : 2012 Latest Caselaw 5097 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

Rajendrapati Singh vs State Of U.P. And Anr. on 12 October, 2012

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 33951 of 2012
 

 
Petitioner :- Rajendrapati Singh
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Shiv Nath Singh,Satyam Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Sunil Hali,J.

No one is present.

List again.

Order Date :- 12.10.2012

Hasnain

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