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S.C. Sharma & Another vs State Of U.P. & Others
2012 Latest Caselaw 5091 ALL

Citation : 2012 Latest Caselaw 5091 ALL
Judgement Date : 12 October, 2012

Allahabad High Court
S.C. Sharma & Another vs State Of U.P. & Others on 12 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6650 of 2011
 

 
Petitioner :- S.C. Sharma & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Mangala Prasad Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Passed over on the illness slip of Sri Mangala Prasad Raj, learned counsel for the petitioner.

List this matter on 29th October, 2012 peremptorily.

(Arun Tandon, J.)

(Vijay Prakash Pathak,  J.)

Order Date :- 12.10.2012

Sushil/-

 

 

 
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