Shyamu Urf Shyam vs State Of U.P.
2012 Latest Caselaw 5090 ALL

Citation : 2012 Latest Caselaw 5090 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

Shyamu Urf Shyam vs State Of U.P. on 12 October, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 981 of 2010
 

 
Petitioner :- Shyamu Urf Shyam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dharmendra Singhal
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The cases of Sri Dharmendra Singhal, learned counsel for the applicant is adjourned till 19.10.2012.

List on 29.10.2012 peremptorily.

Order Date :- 12.10.2012

Monika

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