Smt. Hemlata Garg And Anr. vs State Of U.P. And Anr.
2012 Latest Caselaw 5089 ALL

Citation : 2012 Latest Caselaw 5089 ALL
Judgement Date : 12 October, 2012

Allahabad High Court

Smt. Hemlata Garg And Anr. vs State Of U.P. And Anr. on 12 October, 2012

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 33930 of 2012
 

 
Petitioner :- Smt. Hemlata Garg And Anr.
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Yatish Kumar Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioners prays for and is granted ten days time to file a copy of statement under Section 161 Cr.P.C.

Put up on 2.11.2012 as fresh.

Order Date :- 12.10.2012

Hasnain

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