Citation : 2012 Latest Caselaw 5088 ALL
Judgement Date : 12 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- APPLICATION U/S 482 No. - 34130 of 2012 Petitioner :- Rajesh Kumar Gupta And Others Respondent :- State Of U.P. And Anr. Petitioner Counsel :- Ashwani Mishra Respondent Counsel :- Govt. Advocate Hon'ble Sunil Hali,J.
Put up on 17.10.2012 as fresh.
Order Date :- 12.10.2012
Hasnain
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