Citation : 2012 Latest Caselaw 5087 ALL
Judgement Date : 12 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6392 of 2012 Petitioner :- Raghuvir Respondent :- State Of U.P. Petitioner Counsel :- Vivek Manishi Shukla Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Let this case be listed alongwith Case Bail No.5677 of 2012, Ram Ladaitey v. State of U.P.
Order Date :- 12.10.2012
A.Nigam
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