Chandra Pakash Kanyakubj And ... vs State Of U.P. And Others
2012 Latest Caselaw 5055 ALL

Citation : 2012 Latest Caselaw 5055 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Chandra Pakash Kanyakubj And ... vs State Of U.P. And Others on 11 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 493 of 2012
 

 
Petitioner :- Chandra Pakash Kanyakubj And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K. Singh,G.K. Singh
 
Respondent Counsel :- C.S.C.,Ramesh Chand Tiwari
 

 
Hon'ble Dilip Gupta,J.

Dismissed.

For orders, see order of date passed in Civil Misc. Writ Petition No.57527 of 2010 (Shashi Kumar Dwivedi and Ors., Vs. State of U.P. and Ors.

Order Date :- 11.10.2012

NSC

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