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Shakeel vs State Of U.P.
2012 Latest Caselaw 5052 ALL

Citation : 2012 Latest Caselaw 5052 ALL
Judgement Date : 11 October, 2012

Allahabad High Court
Shakeel vs State Of U.P. on 11 October, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6334 of 2012
 

 
Petitioner :- Shakeel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pawan Nigam,Ram Babu Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Paper-book is not page-marked.

Let the needful be done.

Re-list after two weeks.

Order Date :- 11.10.2012

A.Nigam

 

 

 
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