Bhartendu Chaubey vs State Of U.P. & Others
2012 Latest Caselaw 5051 ALL

Citation : 2012 Latest Caselaw 5051 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Bhartendu Chaubey vs State Of U.P. & Others on 11 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 45441 of 2012
 

 
Petitioner :- Bhartendu Chaubey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.C. Pandey,Shashi Nandan
 
Respondent Counsel :- C.S.C.,S.P. Sharma
 

 
Hon'ble V.K. Shukla,J.

List this case on 20.11.2012.

Order Date :- 11.10.2012

SRY

Download the LatestLaws.com Mobile App