Smt. Abha Sharma vs D.I.O.S.,Agra And Others
2012 Latest Caselaw 5050 ALL

Citation : 2012 Latest Caselaw 5050 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Smt. Abha Sharma vs D.I.O.S.,Agra And Others on 11 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 2515 of 1993
 

 
Petitioner :- Smt. Abha Sharma
 
Respondent :- D.I.O.S.,Agra And Others
 
Petitioner Counsel :- Pankaj Mittal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri P.C. Jain, Advocate, states that he has filed Application No. 287787 of 2012. The said application is not on record.

Office is directed to place the same on record and list the case in the next cause list.

Order Date :- 11.10.2012

Download the LatestLaws.com Mobile App