Bal Mukund Shukla vs State Of U.P. And Others
2012 Latest Caselaw 5047 ALL

Citation : 2012 Latest Caselaw 5047 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Bal Mukund Shukla vs State Of U.P. And Others on 11 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 53578 of 2012
 

 
Petitioner :- Bal Mukund Shukla
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ravi Pratap
 
Respondent Counsel :- C.S.C.,Dhananjay Awasthi
 

 
Hon'ble V.K. Shukla,J.

Put up this case on Wednesday along with record of writ petition No.52482 of 2012.

Order Date :- 11.10.2012

SRY

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