Manoj vs State Of U.P.
2012 Latest Caselaw 5044 ALL

Citation : 2012 Latest Caselaw 5044 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Manoj vs State Of U.P. on 11 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6329 of 2012
 

 
Petitioner :- Manoj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sudhir Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

It is not in dispute that the prosecution witnesses are being examined. Rather, the prosecutrix and her parents have already been examined.

Let the statements of the prosecution witnesses recorded in court on oath be filed.

List after three weeks.

Order Date :- 11.10.2012

A.Nigam

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