Janter Singh vs U.P.P.S.T.& Others
2012 Latest Caselaw 5043 ALL

Citation : 2012 Latest Caselaw 5043 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Janter Singh vs U.P.P.S.T.& Others on 11 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 14276 of 1991
 

 
Petitioner :- Janter Singh
 
Respondent :- U.P.P.S.T.& Others
 
Petitioner Counsel :- Pradeep Kumar,Ajay Kumar
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Recall Application.

Cause shown is sufficient. The application is allowed. The order dated 24.8.2012 is recalled and the writ petition is restored to its original number.

Order Date :- 11.10.2012

Hon'ble Rajes Kumar,J.

The order dated 24.8.2012 is recalled and the writ petition is restored to its original number.

For order, see order of date passed on recall application.

Order Date :- 11.10.2012

Hon'ble Rajes Kumar,J.

List in the next cause list.

Order Date :- 11.10.2012

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