Atul Mishra And Another vs State Of U.P.
2012 Latest Caselaw 5042 ALL

Citation : 2012 Latest Caselaw 5042 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Atul Mishra And Another vs State Of U.P. on 11 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6332 of 2012
 

 
Petitioner :- Atul Mishra And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dharmendra Tiwari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Respondent-State is required to file counter affidavit indicating therein as to whether the applicants committed subsequent offences while on bail in earlier offence.

List after three weeks.

Order Date :- 11.10.2012

A.Nigam

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