Anoop Singh And Another vs State Of U.P.And Others
2012 Latest Caselaw 5039 ALL

Citation : 2012 Latest Caselaw 5039 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Anoop Singh And Another vs State Of U.P.And Others on 11 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 51548 of 2012
 

 
Petitioner :- Anoop Singh And Another
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Shiv Krishna Bahadur
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

This matter has been wrongly put up before this Bench. Put up on Monday before appropriate Bench.

Order Date :- 11.10.2012

SRY

Download the LatestLaws.com Mobile App