Smt. Mamta Pandey vs State Of U.P.& Others
2012 Latest Caselaw 5038 ALL

Citation : 2012 Latest Caselaw 5038 ALL
Judgement Date : 11 October, 2012

Allahabad High Court

Smt. Mamta Pandey vs State Of U.P.& Others on 11 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 11864 of 2000
 

 
Petitioner :- Smt. Mamta Pandey
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Shyam Dhar Pandey,D.D. Chauhan
 
Respondent Counsel :- C.S.C.,J.A. Azmi,K.K. Rai,K.K.Raj Bhar
 

 
Hon'ble Rajes Kumar,J.

As a last opportunity, leaned Standing Counsel is allowed three weeks time to file counter affidavit.

List on 31.10.2012. In case if the counter affidavit will not be filed, the Director, Social Welfare U.P., Lucknow shall appear in person on the said date.

Order Date :- 11.10.2012

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