Citation : 2012 Latest Caselaw 5037 ALL
Judgement Date : 11 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 6331 of 2012 Petitioner :- Babloo Gupta Respondent :- State Of U.P. Petitioner Counsel :- A.M. Faridi Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time.
List on 06th of November, 2012.
Order Date :- 11.10.2012
A.Nigam
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