Smt. Kusum Lata Jaiswal vs State Of U.P.
2012 Latest Caselaw 5029 ALL

Citation : 2012 Latest Caselaw 5029 ALL
Judgement Date : 10 October, 2012

Allahabad High Court

Smt. Kusum Lata Jaiswal vs State Of U.P. on 10 October, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7092 of 2006
 

 
Petitioner :- Smt. Kusum Lata Jaiswal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lav Srivastava,V.P. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Parcha has been filed by Sri Dilip Kumar, Sri Rajiv Gupta and Sri Rajrshi Gupta, Advocates on behalf of appellant, Smt. Kusum Lata Jaiswal today. The same be taken on record.

On his request, the case is adjourned to 18th October, 2012.

List this appeal on 18th October, 2012 peremptorily for hearing.

(Arun Tandon, J.)

(Vijay Prakash Pathak, J.)

Order Date :- 10.10.2012

Sushil/-

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